Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 60 in The Punjab Minor Mineral Concession Rules, 1964 60. Permission to start mining operations. - The Government may permit the lessee or the contractor, as the case may be, to start mining operations, pending execution of the agreement.
