Bombay High Court
Ntt Global Data Centers And Cloud ... vs Maharashtra Electricity Regulatory ... on 14 July, 2025
Author: B. P. Colabawalla
Bench: B. P. Colabawalla
92-group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L)NO.19437 OF 2025
O2 Renewable Energy VII Pvt. Ltd., .. Petitioner
Versus
Maharashtra Electricity
Regulatory Commission .. Respondent.
Digitally signed
by SMITA
WITH
SMITA RAJNIKANT
JOSHI
RAJNIKANT Date:
JOSHI 2025.07.15
17:44:10
WRIT PETITION (L) NO.19450 OF 2025
+0530
WITH
WRIT PETITION (L) NO.19529 OF 2025
WITH
WRIT PETITION (L)N.19640 OF 2025
WITH
WRIT PETITION (L)NO.20635 OF 2025
WITH
WRIT PETITION (L)NO.20790 OF 2025
WITH
WRIT PETITION (L)NO.20792 OF 2025
WITH
WRIT PETITION (L)NO.20945 OF 2025
WITH
WRIT PETITION (L)NO.21021 OF 2025
WITH
WRIT PETITION (L)NO.21151 OF 2025
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JULY 14, 2025
S.R.JOSHI
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Mr. Zal Andhyarujina, Sr. Advocate with Adv. Shruti Sardesai, Adv.
Shrey Shah and Adv. Shreya Mukherjee i/b. Hudda and Associates, fo
the Petitioner in WP (L) No. 19437 of 2025.
Dr. Birendra Saraf, Advocate General with Adv. Ratnakar Singh, for
Respondent No.1 in WP (L) No. 19437 of 2025.
Mr. J. P. Sen, Sr. Advocate with Adv. Anjan Dasgupta, Adv. Rimali
Batra, Adv. Abhishekh Lalwani, Adv. Sayalee Dolas i/b. DSK Legal, for
Respondent No.2 in WP (L) No. 19437 of 2025.
Mr. Janak Dwarkadas, Sr. Advocate with Ms. Deepa Chawan, Sr.
Advocate with Adv.Vishrov Mukherjee, Adv. Pratyush Singh, Adv.
Hirdhay Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali with
Adv. Garima i/b. Trilegal, for the Petitioner in WP (L) No. 19450 of
2025.
Mr. Zubin Behramkamdin, Sr. Advocate with Adv. Ratnakar Singh, for
Respondent No.1 in WP(L) No.19450 of 2025.
Mr. Sajan Poovayya, Sr. Advocate (through V.C.) with Adv. Rimali
Batra, Adv. Abhishekh Lalwani, Adv. Sayalee Dolas and Adv. Vishal
Binod i/b. DSK Legal, for Respondent N.2 in WP(L) No.19450 of
2025.
Adv. Vishrov Mukherjee with Adv. Pratyush Singh, Adv. Hridhay
Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali and Adv.
Garima i/b. Trilegal, for the Petitioner in WP (L) No.19529 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.19529 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 19529 of 2025.
Mr. Ashish Kamat, Sr. Advocate with Adv. Vividh Tandon and Adv.
Mazag Andrabi i/b. Adv. Mehul Thakkar, for the Petitioner in WP (L)
No. 19640 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.19640 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 19640 of 2025.
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Adv. Darius Khambata, Sr. Advocate with Adv. Dipali Sheth, Adv.
Shubham Mehta, Adv. Sonesh Jain, Adv. Mohil Mudaliar, Adv.
Ashwini Rajan and Adv. Karan Rukhana i/b. Eternity Legal, for the
Petitioner in WP (L) No.20635 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20635 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 20635 of 2025.
Adv. Dipali Sheth with Adv. Shubham Mehta, Adv. Sonesh Jain, Adv.
Mohil Mudaliar and Adv. Ashwini Rajan i/b. Eternity Legal, for the
Petitioner in WP (L) No. 20790 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20790 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 20790 of 2025.
Adv. Dipali Sheth with Adv. Shubham Mehta, Adv. Sonesh Jain, Adv.
Mohil Mudaliar and Adv. Ashwini Rajan i/b. Eternity Legal, for the
Petitioner in WP (L) No. 20792 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20792 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 20792 of 2025.
Adv. Vishrov Mukherjee with Adv. Pratyush Singh, Adv. Hridhay
Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali and Adv.
Garima i/b. Trilegal, for the Petitioner in WP (L) No.20945 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20945 of
2025.
Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
No. 20945 of 2025.
Adv. Pradeep Sancheti,Sr. Advocate with Adv. Abhishek, Adv. Kunal
Kaul and Adv. Purvi Shrivastava i/b. Adv. Padmanabh D. Pise, for the
Petitioners in WP (L) No. 21021 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.21021 of
2025.
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S.R.JOSHI
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Adv. Darius Khambata, Sr. Advocate with Adv. Anwar Faizullabhoy,
Adv. Mustafa Motiwala, Adv. Aniketh Nair and Adv. Sditi Singh i/b.
Link Legal, for the Petitioner in WP (L) No.21151 of 2025.
Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.21151 of
2025.
CORAM: B. P. COLABAWALLA &
FIRDOSH P. POONIWALLA, JJ.
DATE: JULY 14, 2025 P. C. 1 All these matters are stood over to 17 th July, 2025 under the caption "for directions". 2 The ad-interim order passed by us on 1 st July, 2025 shall continue till the next date. 3 This order will be digitally signed by the Private Secretary/
Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.] Page 4 of 4 JULY 14, 2025 S.R.JOSHI ::: Uploaded on - 15/07/2025 ::: Downloaded on - 02/08/2025 02:12:49 :::