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Bombay High Court

Ntt Global Data Centers And Cloud ... vs Maharashtra Electricity Regulatory ... on 14 July, 2025

Author: B. P. Colabawalla

Bench: B. P. Colabawalla

                                                                                                92-group.doc



                                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        ORDINARY ORIGINAL CIVIL JURISDICTION


                                                            WRIT PETITION (L)NO.19437 OF 2025


                              O2 Renewable Energy VII Pvt. Ltd.,                         .. Petitioner
                                           Versus
                              Maharashtra Electricity
                              Regulatory Commission                                      .. Respondent.

           Digitally signed
           by SMITA
                                                                               WITH
SMITA     RAJNIKANT
          JOSHI
RAJNIKANT Date:
JOSHI     2025.07.15
           17:44:10
                                                            WRIT PETITION (L) NO.19450 OF 2025
           +0530


                                                                               WITH
                                                            WRIT PETITION (L) NO.19529 OF 2025
                                                                               WITH
                                                             WRIT PETITION (L)N.19640 OF 2025
                                                                               WITH
                                                            WRIT PETITION (L)NO.20635 OF 2025
                                                                               WITH
                                                            WRIT PETITION (L)NO.20790 OF 2025
                                                                               WITH
                                                            WRIT PETITION (L)NO.20792 OF 2025
                                                                               WITH
                                                            WRIT PETITION (L)NO.20945 OF 2025
                                                                               WITH
                                                            WRIT PETITION (L)NO.21021 OF 2025
                                                                               WITH
                                                             WRIT PETITION (L)NO.21151 OF 2025



                                                                          Page 1 of 4
                                                                         JULY 14, 2025
                              S.R.JOSHI




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    Mr. Zal Andhyarujina, Sr. Advocate with Adv. Shruti Sardesai, Adv.
    Shrey Shah and Adv. Shreya Mukherjee i/b. Hudda and Associates, fo
    the Petitioner in WP (L) No. 19437 of 2025.
    Dr. Birendra Saraf, Advocate General with Adv. Ratnakar Singh, for
    Respondent No.1 in WP (L) No. 19437 of 2025.
    Mr. J. P. Sen, Sr. Advocate with Adv. Anjan Dasgupta, Adv. Rimali
    Batra, Adv. Abhishekh Lalwani, Adv. Sayalee Dolas i/b. DSK Legal, for
    Respondent No.2 in WP (L) No. 19437 of 2025.

    Mr. Janak Dwarkadas, Sr. Advocate with Ms. Deepa Chawan, Sr.
    Advocate with Adv.Vishrov Mukherjee, Adv. Pratyush Singh, Adv.
    Hirdhay Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali with
    Adv. Garima i/b. Trilegal, for the Petitioner in WP (L) No. 19450 of
    2025.
    Mr. Zubin Behramkamdin, Sr. Advocate with Adv. Ratnakar Singh, for
    Respondent No.1 in WP(L) No.19450 of 2025.
    Mr. Sajan Poovayya, Sr. Advocate (through V.C.) with Adv. Rimali
    Batra, Adv. Abhishekh Lalwani, Adv. Sayalee Dolas and Adv. Vishal
    Binod i/b. DSK Legal, for Respondent N.2 in WP(L) No.19450 of
    2025.

    Adv. Vishrov Mukherjee with Adv. Pratyush Singh, Adv. Hridhay
    Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali and Adv.
    Garima i/b. Trilegal, for the Petitioner in WP (L) No.19529 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.19529 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 19529 of 2025.

    Mr. Ashish Kamat, Sr. Advocate with Adv. Vividh Tandon and Adv.
    Mazag Andrabi i/b. Adv. Mehul Thakkar, for the Petitioner in WP (L)
    No. 19640 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.19640 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 19640 of 2025.


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                                           JULY 14, 2025
S.R.JOSHI




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    Adv. Darius Khambata, Sr. Advocate with Adv. Dipali Sheth, Adv.
    Shubham Mehta, Adv. Sonesh Jain, Adv. Mohil Mudaliar, Adv.
    Ashwini Rajan and Adv. Karan Rukhana i/b. Eternity Legal, for the
    Petitioner in WP (L) No.20635 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20635 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 20635 of 2025.

    Adv. Dipali Sheth with Adv. Shubham Mehta, Adv. Sonesh Jain, Adv.
    Mohil Mudaliar and Adv. Ashwini Rajan i/b. Eternity Legal, for the
    Petitioner in WP (L) No. 20790 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20790 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 20790 of 2025.

    Adv. Dipali Sheth with Adv. Shubham Mehta, Adv. Sonesh Jain, Adv.
    Mohil Mudaliar and Adv. Ashwini Rajan i/b. Eternity Legal, for the
    Petitioner in WP (L) No. 20792 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20792 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 20792 of 2025.

    Adv. Vishrov Mukherjee with Adv. Pratyush Singh, Adv. Hridhay
    Khurana, Adv. Damodar Solanki, Adv. Arnav Bhansali and Adv.
    Garima i/b. Trilegal, for the Petitioner in WP (L) No.20945 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.20945 of
    2025.
    Adv. Anjan Dasgupta with Adv. Rimali Batra, Adv. Abhishekh Lalwani
    and Adv. Sayalee Dolas i/b. DSK Legal, for Respondent No.2 in WP (L)
    No. 20945 of 2025.

    Adv. Pradeep Sancheti,Sr. Advocate with Adv. Abhishek, Adv. Kunal
    Kaul and Adv. Purvi Shrivastava i/b. Adv. Padmanabh D. Pise, for the
    Petitioners in WP (L) No. 21021 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.21021 of
    2025.
                                            Page 3 of 4
                                           JULY 14, 2025
S.R.JOSHI




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    Adv. Darius Khambata, Sr. Advocate with Adv. Anwar Faizullabhoy,
    Adv. Mustafa Motiwala, Adv. Aniketh Nair and Adv. Sditi Singh i/b.
    Link Legal, for the Petitioner in WP (L) No.21151 of 2025.
    Adv. Ratnakar Singh, for Respondent No.1 in WP (L) No.21151 of
    2025.



                                           CORAM:     B. P. COLABAWALLA &
                                                      FIRDOSH P. POONIWALLA, JJ.
                                           DATE:      JULY 14, 2025

P. C.

1                     All these matters are stood over to 17 th July, 2025 under the

caption "for directions".


2                     The ad-interim order passed by us on 1 st July, 2025 shall

continue till the next date.


3                     This order will be digitally signed by the Private Secretary/

Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.] Page 4 of 4 JULY 14, 2025 S.R.JOSHI ::: Uploaded on - 15/07/2025 ::: Downloaded on - 02/08/2025 02:12:49 :::