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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(c) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(c)[ the total number of retail packages contained in such wholesale package or the net quantity in terms of standard units of weight, measure or number of the commodity contained in wholesale package:] [Substituted by G.S.R. 59(E), dated 23-2-1980 (w.e.f. 23-2-1980).]