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State of Chattisgarh - Section

Section 5 in Chhattisgarh Dangerous Machines (Regulation) Rules, 2016

5. Cautions to be included in the manual of instructions.

- Every manual of instructions prepared in pursuance of Section 15 shall include therein the following cautions, namely :-
(i)do not wear loose, cess bangles and the like while working;
(ii)do not smoke and light fire near the threshing yard or the thresher;
(iii)do not be under the influence of intoxicants like liquor, opium and the like while working;
(iv)do not stand on the thresher while it is in operation or during its transportation;
(v)do not cross over the belts;
(vi)do not feed ear-heads by hand use pushing device;
(vii)do not work when tired;
(viii)do not operate the thresher without guards and other safety devices;
(ix)do not make any adjustment when the thresher is in operation;
(x)do not put or take, off, belt when the pulley is running;
(xi)do not insert your hand beyond the caution mark in the feeding chute.