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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(b) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(b)be connected with the waste pipe from the urinal at a point not less than 7.5 cm. and not more than 30 cm. from the highest part of the trap on that side of the water seal which is nearer to the waste pipe ; and