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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Telangana - Subsection

Section 129(2)(e) in Telangana District Boards Act, 1955

(e)grants and loans to Municipal and Town Committees, Market Committees constituted under the [Hyderabad Agricultural Markets Act, 1339 F] [Repealed by Act No. 16 of 1966.], Panchayats, public libraries and other charitable and public institutions established in the district for purposes of public benefit;