Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(1) in The Gujarat Backward Classes Development Corporation Act, 1985

(1)The State Government may, by notification published in the Official Gazette, make rules to carry out all or any of the purposes of this Act.