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State of Rajasthan - Section

Section 380 in Rajasthan Land Revenue (Land Records) Rules, 1957

380. General Instructions.

- No fixed procedure can be laid down for the inspection of the Office Qanungo s office as much depends upon the standard of efficiency of work in each office. The following instructions which are based on experience will, however, be found useful in carrying out the inspection of the various branches of the Office Qanungos'office. In these instructions an attempt has been made to give briefly at first the procedure of work in each branch and then the points to be such in the inspection of that branch.