Section 33(5) in The Maharashtra Universities Act, 1994
(5)The faculty shall consist of the following members-(a)the Dean of the faculty - ex-officio Chairman;(b)Chairman of each Board of Studies, for the subjects comprised in the faculty;(c)three members of each Board of Studies to be elected by the members of the Boards of Studies from amongst themselves out of whom at least one shall be a post-graduate teacher.(d)[ the Principal and teacher assigned to the faculty by the Academic Council, from amongst its members.] [This clause was added by Maharashtra 55 of 2000, section 26.]
