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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(7)(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)make an appeal against the order of refusal or delay in issuing the certificate of deemed registration to the Co-operative 'tribunal within a period of sixty days from the date of communication of such an order.