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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)Every ballot box used at a polling station shall bear label both inside and outside marked with :-
(a)the description of the polling station;
(b)the serial number of the ballot box (to be filled in at the one of the polls on the label outside the ballot box only); and
(c)the date of poll.