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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(c) in The Dibrugarh University Act, 1965

(c)to institute fellowships, scholarships, prizes or other awards and to withdraw any such fellowship, prize or other awards previously awarded, after taking into consideration the recommendations of the Post-Graduate Board, and the under-Graduate Board, as the case may be,