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[Cites 0, Cited by 0] [Section 13(12)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(12)(f) in Maharashtra Public Universities Act, 2016

(f)is a member of, or is otherwise associated with, any political party or any organization which takes part in politics, or is taking part in, or subscribing in aid of, any political movement or activity.