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State of Telangana - Section

Section 175 in Greater Hyderabad Municipal Corporation Act, 1955

175. Municipal Fund where to be expended.

- Expenditure by the Corporation out of the Municipal Fund shall, save as otherwise provided by this Act, be made within the city only, but may, by a resolution of the Corporation supported by not less than half the total number of [Member] [['Throughout the ActFor Substituted