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Bombay High Court

The Div. Manager, Bajaj Allianz General ... vs Sangita Raju Bhude And Ors on 21 September, 2018

Author: P.R. Bora

Bench: P.R. Bora

                                                         901-927 await.odt
                               (1)

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

              901 FIRST APPEAL NO. 1189 OF 2004
                       WITH FA/577/2006 
                              .....
             903 FIRST APPEAL NO. 2950 OF 2008 
                              .....
              904 FIRST APPEAL NO. 2088 OF 2012
                              .....
         905 CIVIL APPLICATION NO. 6719 OF 2014
                      IN FAST/10831/2014 
                              .....
              906 FIRST APPEAL NO. 3545 OF 2016
              WITH CA/4905/2016 IN FA/3545/2016
                              .....
         907 CIVIL APPLICATION NO. 4812 OF 2016
         IN FAST/6733/2016 WITH CA/4813/2016 IN 
  FAST/6733/2016 WITH CA/4814/2016 IN FAST/6852/2016 
            WITH CA/4815/2016 IN FAST/6852/2016
                              .....
        908 CIVIL APPLICATION NO. 11884 OF 2016
                       IN FAST/23953/2016
                              .....
           909 CIVIL APPLICATION NO. 41 OF 2017
                       IN FAST/37184/2016
                              .....
          910 CIVIL APPLICATION NO. 180 OF 2017
                       IN FAST/36432/2016
                              .....
         911 CIVIL APPLICATION NO. 6697 OF 2017
                       IN FAST/17695/2014
                              .....
               912 FIRST APPEAL NO. 796 OF 2018
  WITH CA/2382/2018 IN FA/796/2018 WITH CA/4374/2018 
                         IN FA/796/2018
                              .....
               913 FIRST APPEAL NO. 912 OF 2018
                              .....
              915 FIRST APPEAL NO. 1839 OF 2018
                              .....
              916 FIRST APPEAL NO. 1842 OF 2018
                              .....
              917 FIRST APPEAL NO. 1939 OF 2018
                              .....
              918 FIRST APPEAL NO. 2038 OF 2018
                              .....


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                                                                  901-927 await.odt
                                   (2)

               919 FIRST APPEAL NO. 2086 OF 2018
                              .....
               920 FIRST APPEAL NO. 2241 OF 2018
                              .....
               921 FIRST APPEAL NO. 2365 OF 2018
                              .....
             922 CIVIL APPLICATION NO. 2675 OF 2018
            IN FAST/35015/2014 WITH CA/2676/2018 IN 
              FAST/35015/2014 WITH CA/2677/2018 IN 
              FAST/35018/2014 WITH CA/2678/2018 IN 
              FAST/35018/2014 WITH CA/2681/2018 IN 
              FAST/35022/2014 WITH CA/2682/2018 IN 
                         FAST/35022/2014
                              .....
             923 CIVIL APPLICATION NO. 7035 OF 2018
                       IN FAST/13600/2018
                              .....
             924 CIVIL APPLICATION NO. 7352 OF 2018
                       IN FAST/15388/2018
                              .....
             925 CIVIL APPLICATION NO. 7438 OF 2018
                       IN FAST/15398/2018
                              .....
             926 CIVIL APPLICATION NO. 7498 OF 2018
           IN FAST/16013/2018 WITH CA/11737/2018 IN 
                         FAST/16013/2018
                              .....
            927 CIVIL APPLICATION NO. 10178 OF 2018
                         IN FA/2269/2018
                              ..... 

                       CORAM : P.R. BORA, J.

DATED : 21st SEPTEMBER, 2018. PER COURT:-

. Await Notice, returnable on 19.10.2018.
Interim relief, if any, to continue till then.
(P.R. BORA, J.) Mujaheed// ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 01:06:41 :::