Lok Sabha Debates
Amendment Made By Rajya Sabha To The Companies Bill, 2012 . on 13 August, 2013
> Title: Amendment made by Rajya Sabha to the Companies Bill, 2012 .
Amendments made by Rajya Sabha MR. DEPUTY-SPEAKER: The House will now take up Item No. 22.
THE MINISTER OF STATE OF THE MINISTRY OF CORPORATE AFFAIRS (SHRI SACHIN PILOT): Sir, I beg to move:
“That the following amendments made by Rajya Sabha in the Bill to consolidate and amend the law relating to companies, be taken into consideration:-
ENACTING FORMULA
1. That at page 1, line 1, for the word “Sixty-third” the word “Sixty-fourth” be substituted.
Clause 1
2. That at page 1, line 4, for the figure “2012” the figure “2013” be substituted.
SCHEDULE 1
3. That at page 241, line 37, for the figure “2011”, the figure “2013” be substituted.
4. That at page 254, line 26, for the figure “2011” the figure “2013” be substituted.
5. That at page 254, line 33, for the figure “2011” the figure “2013” be substituted.
6. That at page 258, line 26, for the figure “2011”, the figure “2013” be substituted.
7. That at page 258, line 36, for the figure “2011”, the figure “2013” be substituted.
SCHEDULE III
8. That at page 265, line 13, for the figure “2011”, the figure “2013” be substituted.
SCHEDULE V
9. That at page 286, line 19, for the figure “2012”, the figure “2013” be substituted.” MR. DEPUTY-SPEAKER: The question is:
“That the following amendments made by Rajya Sabha in the Bill to consolidate and amend the law relating to companies, be taken into consideration:-
ENACTING FORMULA
1. That at page 1, line 1, for the word “Sixty-third” the word “Sixty-fourth” be substituted.
Clause 1
2. That at page 1, line 4, for the figure “2012” the figure “2013” be substituted.
SCHEDULE 1
3. That at page 241, line 37, for the figure “2011”, the figure “2013” be substituted.
4. That at page 254, line 26, for the figure “2011” the figure “2013” be substituted.
5. That at page 254, line 33, for the figure “2011” the figure “2013” be substituted.
6. That at page 258, line 26, for the figure “2011”, the figure “2013” be substituted.
7. That at page 258, line 36, for the figure “2011”, the figure “2013” be substituted.
SCHEDULE III
8. That at page 265, line 13, for the figure “2011”, the figure “2013” be substituted.
SCHEDULE V
9. That at page 286, line 19, for the figure “2012”, the figure “2013” be substituted.” The motion was adopted.
MR. DEPUTY-SPEAKER: The House will now take up clause by clause consideration.
ENACTING FORMULA The question is:
1. That at page 1, line 1, for the word “Sixty-third” the word “Sixty-fourth” be substituted.
The motion was adopted.
CLAUSE 1 MR. DEPUTY-SPEAKER: The question is:
2. That at page 1, line 4, for the figure “2012” the figure “2013” be substituted.
The motion was adopted.
SCHEDULE 1 MR. DEPUTY-SPEAKER: The question is:
3. That at page 241, line 37, for the figure “2011”, the figure “2013” be substituted.
4. That at page 254, line 26, for the figure “2011” the figure “2013” be substituted.
5. That at page 254, line 33, for the figure “2011” the figure “2013” be substituted.
6. That at page 258, line 26, for the figure “2011”, the figure “2013” be substituted.
7. That at page 258, line 36, for the figure “2011”, the figure “2013” be substituted.
The motion was adopted.
SCHEDULE III MR. DEPUTY-SPEAKER: The question is:
8. That at page 265, line 13, forthe figure “2011”, the figure “2013” be substituted.
The motion was adopted.
SCHEDULE V MR. DEPUTY-SPEAKER: The question is:
9. That at page 286, line 19, for the figure “2012”, the figure “2013” be substituted.
The motion was adopted.
SHRI SACHIN PILOT: Sir, I beg to move:
“That the amendments made by Rajya Sabha in the Bill be agreed to.” MR. DEPUTY-SPEAKER: The question is:
“That the amendments made by Rajya Sabha in the Bill be agreed to.” The motion was adopted.