Calcutta High Court (Appellete Side)
M/S. Arcon Project Private Limited vs Bridge And Roof Co. (India) Ltd. & Ors on 14 January, 2025
Author: Amrita Sinha
Bench: Amrita Sinha
Sl. 31
14.01.2025
Court No. 14
DP/AGM
In The High Court At Calcutta
Constitutional Writ Jurisdiction
Appellate Side
W.P.A 29896 of 2024
M/s. Arcon Project Private Limited
-versus
Bridge and Roof Co. (India) Ltd. & Ors.
Mr. Biswaroop Bhattacharya
Mr. Srijib Chakraborty
Mr. Aditya Mondal
Ms. Rupsa Sreemani
Mr. W.A. Dafadar
...For the Petitioner.
Mr. Debangshu Biswas
...For the respondent no.1
Mr. Amitava Choudhuri Mr. N. Roy ... For WBJEEB
1. Learned advocate for the petitioner seeks time to file supplementary affidavit.
2. Let such affidavit be prepared and served by 24th January, 2025.
3. Let the matter appear in the list on 31st January, 2025.
( Amrita Sinha, J.)