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State of Maharashtra - Section

Section 15 in The Maharashtra Land Revenue Record of Rights and Registers (Preparation and Maintenance) Rules, 1971

15. Form of acknowledgement for objections.

- The acknowledgement for objections received in respect of entries made under [sub-section (1)] [Amended by (1) No. UNF. 2267-(A)-R(Spl.), 20.5.1972; M.G.G., part IV-B, 8.6.1972, page 1114 (Corrigendum).] of Section 150 shall be given in Form X.