Punjab-Haryana High Court
Surinder Singh Khurana And Another vs Central University Of Punjab Bathinda ... on 7 August, 2023
Neutral Citation No:=2023:PHHC:101847
112-2 2023:PHHC:101847
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-11749-2017
Date of Decision:07.08.2023
SURINDER SINGH KHURANA AND ANOTHER ....Petitioners
Versus
CENTRAL UNIVERSITY OF PUNJAB BATHINDA AND
ANOTHER
...Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present : Mr. Ajay Bansal, Advocate for
Mr. Karamveer Singh Banyana, Advocate
for the petitioners.
Mr Shivoy Dhir, Advocate
for the respondents No.1 and 2.
Mr. Deepanjay Sharma, DAG, Punjab.
*****
JAGMOHAN BANSAL, J. (Oral)
For orders, see order of even date passed in CWP-11995- 2017, titled as DR. AMANDEEP SINGH AND OTHERS Vs. CENTRAL UNIVERSITY OF PUNJAB (IN SHORT CUPB) & OTHERS ( JAGMOHAN BANSAL ) JUDGE 07.08.2023 Ali Whether speaking/reasoned Yes/No Whether Reportable Yes/No Neutral Citation No:=2023:PHHC:101847 1 of 1 ::: Downloaded on - 08-08-2023 06:37:25 :::