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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4)(b) in The General Provident Fund (U.P.) Rules, 1985

(b)a subscriber shall not subscribe to the Fund for the months in which he quits service otherwise than on retirement on superannuation unless, before the commencement of the said month, he communicates to the Head of Office in writing, his option to subscribe for the said month.