Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Bombay Presidency - Section Section 28 in Bombay Primary Education Act, 1947 28. Sanction of State Government to scheme. - Deleted by Gujarat 41 of 1961
