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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(xii) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(xii)the Superintendent shall be responsible for all the property of the protective home and all money and stores received and shall get the accounts audited regularly from the auditors.