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State of Jharkhand - Section

Section 86 in The Jharkhand Agricultural Produce Markets Rules, 2000

86. Restriction in removal of agricultural produce until fees paid.

- No person shall remove or attempt to remove from the principal market yard or sub-market yard or market area any agricultural produce of himself or of any other person until any fees or charges payable under the Act or the rules or the bye-laws thereof have been paid.