Telangana High Court
Raja Ramsingh Died Per Lrs 2 Others vs Mehendra Pratap Singh Thakur Died Per ... on 21 April, 2022
Author: Chillakur Sumalatha
Bench: Chillakur Sumalatha
HONOURABLE Dr. JUSTICE CHILLAKUR SUMALATHA
CIVIL REVISION PETITION No.3207 of 2015
COMMON ORDER:
Challenge in this Civil Revision Petition is the order rendered by the Court of I Additional Rent Controller, Hyderabad in E.P.No.30 of 2012 in R.C.No.397 of 1992, dated 22.7.2015.
Learned counsel for the revision petitioners seeks permission to withdraw the Civil Revision Petition.
Permission is accorded.
The Civil Revision Petition is dismissed as withdrawn without costs.
As a sequel, miscellaneous applications pending, if any, shall stand closed.
__________________________________ Dr. CHILLAKUR SUMALATHA, J 21.4.2022 dr