Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(2)(iii) in The Sugar Development Fund Rules, 1983 (iii)the manner in which such loans may be disbursed including the conditions regarding signing of contract and monitoring of utilisation of the loan;