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State of Madhya Pradesh - Section
Section 185 in The M.P. Municipal Accounts Rules, 1971
185.
The amount of annual contribution to the Depreciation Fund shall be such that the contributions together with the amount by which the fund is improved by investment shall be equal at the end of the period the plant is expected to last, to the original cost of the plant. For the purpose of this rule the rate of improvement shall be calculated at 2-½ per cent. The annual contribution shall be calculated with reference to the following table :-Table showing the annual sum which accumulated at compound interest will amount to 1 at the end of the period (vide Archers' table).| Average life of the plant | Fraction annual contribution at 2-½ per cent |
| 8 | 1155 |
| 9 | 1015 |
| 10 | 903 |
| 11 | 811 |
| 12 | 735 |
| 13 | 671 |
| 14 | 616 |
| 15 | 568 |
| 16 | 526 |
| 17 | 489 |
| 18 | 457 |
| 19 | 428 |
| 20 | 401 |
| 21 | 378 |
| 22 | 356 |
| 23 | 337 |
| 24 | 309 |
| 25 | 302 |
| 26 | 287 |
| 27 | 273 |
| 28 | 260 |
| 29 | 248 |
| 30 | 237 |