Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Assam - Subsection Section 43(5) in The Assam Agricultural University Act, 1968 (5)The Board may direct such amendment or amendments of any regulation made under the provisions of the Act as it may specify and such directions may be binding.
