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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

State of West Bengal - Subsection

Section 136(2)(b) in The West Bengal Panchayat Act, 1973

(b)Copies of the budget shall be forwarded to the Zilla Parishad or the Mahakuma Parishad or the Council, as the case may be, having jurisdiction over the area of the Block for views, if any.