Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(d) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(d)volume, if the commodity is liquid or is sold by cubic measure; or