Section 11A in The Bombay Weights and Measures Act, 1932
11A. [ Use of standard weights and measures for particular trades. [This section was inserted by Bombay 56 of 1948, Section 4.]
(1)Government may, by notification in the Official Gazette, declare that such standard weights or measures or weighing or measuring instruments shall, notwithstanding anything contained in this Act, be used for such trade or class of trades in such area from such date and subject to such conditions as may be specified in the notification.(2)on and from the date specified in the notification under sub-section (1), no weight or measure or weighing or measuring instrument other than the one specified in such notification shall be used in such trade or class of trades.]
