Uttarakhand High Court
Acme Tele Power Ltd vs Sintex Industries Ltd on 6 January, 2015
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Miscellaneous Application No. 14899 of 2014 IN OS No. 2 of 2008 Hon'ble Sudhanshu Dhulia, J.
Mr. Lalit Sharma, learned counsel for the plaintiff.
Mr. H.M. Bhatia, Advocate, present for the defendant.
Learned counsel for the plaintiff seeks three weeks time to file objection to the miscellaneous application filed by the defendant.
In the interest of justice time granted. List this matter in the month of March 2015 in the daily cause list.
(Sudhanshu Dhulia, J.) 06.01.2015 Aswal