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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(5)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)for the purpose of obtaining approval for such transactions, the manager shall obtain approval from unit holders in accordance with regulation 22 and request for such approval shall be accompanied by a transaction document.