Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 1 in Kerala Lok Ayukta Act, 1999

1. Short title and commencement.

(1)This Act may be called the Kerala Lok Ayuktha Act, 1999.
(2)It shall be deemed to have come in to force on the 15th day of November, 1998.