Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 76 in The Drugs (Prices Control) Order, 1995 76. [***] THE SECOND SCHEDULEFORMSFORM I(To be submitted in Duplicate)[See Paragraphs 2, 3 and 4]FORM OF INFORMATION/APPLICATION FOR FIXATION OR REVISION OF PRICES OF SCHEDULED BULK DRUGS
