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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Maharashtra - Subsection

Section 251(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)the want of drainage or scavenging, or the difficulty of arranging therein for the drainage or scavenging of any such buildings or blocks as aforesaid; or