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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(4)(z) in Bihar Police Act, 2007

(z)"Superintending Post" shall mean post of the rank of Deputy/Assistant superintendent of police and above.
(za)"Subordinating Post" means post of the rank of Assistant superintendent of police or deputy superintendent of police or member of lower rank.
(zb)"Prescribed" means prescribed by the government through rule, order, circular or notification etc.