Section 9(3) in The Legal Metrology (Packaged Commodities) Rules, 2011
(3)Where a package is provided with an outside container or wrapper such container or wrapper shall also contain all the declarations which are required to appear on the package except where such container or wrapper itself is transparent and the declarations on the package itself are easily readable through such outside container or wrapper.[Provided that no such declarations on the inner package is required, if the outer package contains all declarations required under these rules.] [Inserted by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).][* * *] [Omitted proviso by Notification No. G.S.R. 385(E), dated 14.5.2015 (w.e.f. 1.1.2016).]
