Punjab-Haryana High Court
Gippy Arora vs State Of Punjab & Others on 5 August, 2008
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
Criminal Miscellaneous No.M-16163 of 2008
Date of Decision: August 05, 2008
Gippy Arora
.....PETITIONER(S)
VERSUS
State of Punjab & Others
.....RESPONDENT(S)
. . .
CORAM: HON'BLE MR. JUSTICE AJAI LAMBA
PRESENT: - Mr. Atul Lakhanpal, Advocate, for
the petitioner.
. . .
AJAI LAMBA, J (Oral)
Learned counsel wants to withdraw the petition so as to avail alternate remedy of filing a complaint.
Dismissed as withdrawn with liberty as prayed for.
(AJAI LAMBA) August 05, 2008 JUDGE avin