Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax vs M/S Venture Real Estate on 2 September, 2020
ITEM NO.11 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 4575/2020
ASST. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S VENTURE REAL ESTATE & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.14376/2020-CONDONATION OF DELAY
IN FILING )
WITH
SLP(C) No. 4571/2020 (IX)
(FOR ADMISSION and I.R. and IA No.13234/2020-CONDONATION OF DELAY
IN FILING and IA No.13235/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 4717/2020 (IX)
(IA No.24062/2020-CONDONATION OF DELAY IN FILING
[TO BE TAKEN UP ALONGWITH ITEM NO.28 I.E. D. NO. 3798/2020])
SLP(C) No. 7113/2020 (IX)
(FOR ADMISSION and I.R. and IA No.32433/2020-CONDONATION OF DELAY
IN FILING and IA No.32435/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5486/2020 (IX)
(FOR ADMISSION and I.R. and IA No.29042/2020-CONDONATION OF DELAY
IN FILING and IA No.29044/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5482/2020 (IX)
(FOR ADMISSION and I.R. and IA No.24724/2020-CONDONATION OF DELAY
IN FILING and IA No.24725/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 7112/2020 (IX)
(FOR ADMISSION and I.R. and IA No.30683/2020-CONDONATION OF DELAY
IN FILING and IA No.30685/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5490/2020 (IX)
(FOR ADMISSION and I.R. and IA No.29967/2020-CONDONATION OF DELAY
IN FILING and IA No.29968/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5480/2020 (IX)
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.26832/2020-CONDONATION OF DELAY
Digitally signed by
Anil Laxman Pansare
Date: 2020.09.03
IN FILING)
13:30:06 IST
Reason:
SLP(C) No. 5483/2020 (IX)
(FOR ADMISSION and I.R. and IA No.26004/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 5485/2020 (IX)
Item No.11 -2-
(FOR ADMISSION and I.R. and IA No.22230/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 5481/2020 (IX)
(FOR ADMISSION and I.R. and IA No.29260/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7116/2020 (IX)
(FOR ADMISSION and I.R. and IA No.35348/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 8637/2020 (IX)
(FOR ADMISSION and I.R. and IA No.38797/2020-CONDONATION OF DELAY
IN FILING and IA No.38799/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5489/2020 (IX)
(FOR ADMISSION and I.R. and IA No.27855/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7900/2020 (IX)
(FOR ADMISSION and I.R. and IA No.48710/2020-CONDONATION OF DELAY
IN FILING and IA No.48712/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.48711/2020-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
SLP(C) No. 5375/2020 (IX)
(FOR ADMISSION and I.R. and IA No.25759/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 5475/2020 (IX)
(FOR ADMISSION and I.R. and IA No.30565/2020-CONDONATION OF DELAY
IN FILING and IA No.30566/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5484/2020 (IX)
(FOR ADMISSION and I.R. and IA No.27363/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7164/2020 (IX)
(FOR ADMISSION and I.R. and IA No.35406/2020-CONDONATION OF DELAY
IN FILING and IA No.35409/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 4805/2020 (IX)
(FOR ADMISSION and I.R. and IA No.23765/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 4802/2020 (IX)
(FOR ADMISSION and I.R. and IA No.24063/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 5488/2020 (IX)
(FOR ADMISSION and I.R. and IA No.30755/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6193/2020 (IX)
(FOR ADMISSION and I.R. and IA No.31611/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6553/2020 (IX)
(FOR ADMISSION and I.R. and IA No.35139/2020-CONDONATION OF DELAY
IN FILING and IA No.35140/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5477/2020 (IX)
Item No.11 -3-
(FOR ADMISSION and I.R. and IA No.29928/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7163/2020 (IX)
(FOR ADMISSION and I.R. and IA No.33927/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7757/2020 (IX)
(FOR ADMISSION and I.R. and IA No.41859/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7166/2020 (IX)
(FOR ADMISSION and I.R. and IA No.37018/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7111/2020 (IX)
(FOR ADMISSION and I.R. and IA No.35256/2020-CONDONATION OF DELAY
IN FILING and IA No.35257/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 5479/2020 (IX)
(FOR ADMISSION and I.R. and IA No.28413/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 5478/2020 (IX)
(IA No.29957/2020-CONDONATION OF DELAY IN FILING
[ TO BE TAKEN UP ALONG WITH ITEM NO. 14 I.E. D. NO. 3781/2020 ])
SLP(C) No. 7119/2020 (IX)
(FOR ADMISSION and I.R. and IA No.36465/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7165/2020 (IX)
(FOR ADMISSION and I.R. and IA No.46199/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7161/2020 (IX)
(FOR ADMISSION and I.R. and IA No.40904/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 6552/2020 (IX)
(FOR ADMISSION and I.R. and IA No.33926/2020-CONDONATION OF DELAY
IN FILING
[TO BE TAKEN UP ALONG WITH ITEM NO. 18 I.E. DIARY NO. 4742/2020])
SLP(C) No. 7160/2020 (IX)
(FOR ADMISSION and I.R. and IA No.41819/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 7120/2020 (IX)
(FOR ADMISSION and I.R. and IA No.47900/2020-CONDONATION OF DELAY
IN FILING and IA No.47902/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 7756/2020 (IX)
( IA No.46647/2020-CONDONATION OF DELAY IN FILING)
SLP(C) No. 7162/2020 (IX)
( IA No.43017/2020-CONDONATION OF DELAY IN FILING and IA
No.43018/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 7758/2020 (IX)
(FOR ADMISSION and I.R. and IA No.47127/2020-CONDONATION OF DELAY
IN FILING)
Item No.11 -4-
SLP(C) No. 9772/2020 (IX)
(FOR ADMISSION and I.R. and IA No.67077/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 9771/2020 (IX)
(FOR ADMISSION and I.R. and IA No.68354/2020-CONDONATION OF DELAY
IN FILING and IA No.68355/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 9426/2020 (IX)
( IA No.66363/2020-CONDONATION OF DELAY IN FILING)
Date : 02-09-2020 This petition was called on for hearing today.
For Petitioner(s)
Ms. Gargi Khanna, Adv.
Mr. A. Deb Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Yashraj Singh Deora, AOR
Mr. Sachit Jolly, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
SLP(C) Nos.5480,5482,5483,5484,5485,5489/2020 Cause title has not been corrected as per Court’s order dated 20.2.2020. Ld. Counsel for the petitioner seeks four weeks’ time to do so. Granted.
SLP(C)Nos.4575,5475,5477,5480,5483,5484,4802,6193,9772 and 9771/2020 Ld. Counsel for the petitioner to take fresh steps for effecting service on the unserved respondents, as mentioned in the office report dated 1.9.2020 alongwith fresh particulars in SLP(C) No.4802/2020 within four weeks, as prayed. SLP(C) Nos.7112,7113,7116,8637,7164,7757,7166,7165,7161,7160, 7120,7756,7162 and 7758/2020 Delay in filing spare copies is condoned. Notice be issued immediately.
Item No.11 -5- SLP(C) No.7900/2020 Ld. Counsel for the petitioner to file spare copy for effecting service on the sole respondent within four weeks, as prayed.
SLP(C) Nos.5375,5482,5485,7111,7119 and 7163/2020 Four weeks' time is granted to the sole respondent for filing counter affidavit.
Remaining respondents in the remaining matters have been served but none has entered appearance. List again on 27.10.2020.
ANIL LAXMAN PANSARE Registrar