Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131(7)] [Section 131] [Entire Act]

Union of India - Subsection

Section 131(7)(a) in The Electricity Act, 2003

(a)“Government company” means a Government Company formed and registered under the Companies Act, 1956 (1 of 1956).