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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(a) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(a)Save as otherwise provided in this section the term of nominated members of the Governing Body shall be minimum of three and maximum of five years from the date of nomination: