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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(1) in The Goa, Daman and Diu School Education Act, 1984

(1)The Government may make rules regulating the recruitment, minimum qualifications for recruitment, and the conditions of service of employees of recognized private schools.[* * *] [Both the proviso omitted by the Amendment Act 9 of 2002.]