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State of Tamilnadu - Section

Section 127 in Tamil Nadu Educational Inspection Code

127. Submission of report.

- District Educational Officers shall submit to the Divisional Inspectors concerned a report, in duplicate in the prescribed form of each annual inspection, within a month from the conclusion of it. They shall forward at the same time a copy of the report to the correspondent of the school. The Divisional Inspectors shall review the report and submit to the Director a copy of the report together with a copy of the review thereon for record and reference to his office. The Inspectresses shall submit the report in the prescribed form to the Director within the period of one month referred to above.