Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(2) in The Punjab Forward Contracts Tax Rules, 1951 (2)An Assessing Authority may issue a summons, in form F.C. XVI for the appearance of any person or of the production of a document by him.
