Rajasthan High Court - Jodhpur
M/S Gk Marble Exporter vs Assistant Commercial Tax Officer on 22 February, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Sales Tax Ref./rev. No. 50/2019
M/s Gk Marble Exporter
----Petitioner
Versus
Assistant Commercial Tax Officer
----Respondent
For Petitioner(s) : None present
For Respondent(s) : --
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 22/02/2022 Counsel for the petitioner is granted last opportunity of ten days to remove the defects. If defects are not removed within next ten days, the instant revision shall stand rejected without reference to the Court.
(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 24-Sudhir Asopa/Devesh/-
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