Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2)(i) in The Delhi Land Holdings (Ceiling) Act, 1960 (i)the manner of assessment of market value of structures and buildings and the value of trees for the purpose of payment of 1[amount];