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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in Maharashtra Police Act

(1)Subject to the control of the State Government the Commissioner for any area shall, if he thinks fit—
(a)constitute within the area under his charge, Police division,
(b)sub-divide the same into sections, and
(c)define the limits and extent of such divisions and sections.