Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act] State of West Bengal - Subsection Section 92(2)(k) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (k)the fees for obtaining copies of assessment rolls, etc., under subsection (2) of section 85;