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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3)(c) in The Greater Noida Industrial Development Area Building Regulations, 1992

(c)The height of the ceiling of any basement shall be minimum 0.90 mtr. and maximum 1.20 mtr. above the average surrounding ground level.