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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(3)(a) in Abhilashi University (Establishment And Regulation) Act, 2014

(a)to provide general superintendence and directions and to control functioning of the University by using all such powers as are provided by this Act or the statutes, ordinances, regulations or rules made thereunder;